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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(14) in Andhra Pradesh Excise Act, 1968

(14)"export" means,-
(a)to take out of any area of the State to which this Act extends to any other area of the State to which this Act does not extend;
(b)to take out of the State otherwise than from a Customs station as defined in Section 2 of the Customs Act, 1962 (Central Act 52 of 1962).