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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)A generating company may file petition for determination of tariff for supply of electricity to distribution licensees complying with the provisions of Part II of these Regulations.