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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(5) in The Bangalore Metro Railway (General) Rules, 2011

(5)In depot, the train shall be always driven from the leading cab in the direction of travel or otherwise the train operator in the rear cab shall be instructed by cab to cab telephone by a second qualified Train Operator in the leading end cab.