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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(2) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(2)A person other than those covered by sub-rule (1) shall not be allowed to cross-
(i)the first efficiency bar unless his work and conduct are found to be satisfactory and unless his integrity is certified,
(ii)the second efficiency bar unless he has worked diligently and to the best of his ability, he is found fully capable of imparting training to subordinates, his work and conduct are otherwise found to be satisfactory and unless his integrity is certified.