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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(c) in The Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975

(c)In a vessel of less than 20 metres in length shapes of lesser dimensions but commensurate with the size of the vessel may be used and the distance a part may correspondingly reduced.