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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(c) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(c)Free diet in case of Government servant whose pay does not exceed [Rs. 9000/- per month] [Substituted 'Rs. 3600/- per month' by Notification No. G.S.R. 95, dated 12.9.2008 (w.e.f. 19.2.1970).] if arrangements exist for dieting patients.