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Union of India - Section

Section 17 in The National Cadet Corps Rules, 1948

17. Application for Appointment.

(1)A person desirous of being appointed as an officer in the Senior Division shall apply direct to the Vice-Chancellor of the University or the Director of National Cadet Corps of the State or the Director of Public Instructions, as may be specified in this behalf by the State Government, with one copy to the College, and thereupon the Principal of the College shall forward his recommendations to the Vice-Chancellor, he Director National Cadet Corps of the State or the Director of Public Instructions as the case may be.
(2)A person desirous of being appointed as an officer in the Junior Division shall apply to the Headmaster of his school who shall forward the application :-
(a)Where there is a District Inspector of Schools, to such Inspector;
(b)Where there is no District Inspector of Schools, to such other Educational Authority as may be specified in this behalf by State Government.
The District Inspector of Schools or other Educational Authority, as the case may be, shall forward the application with his recommendations to the Director of Public Instruction.
(3)The Principal of the College to whom an application under sub-rule (1) has been made shall cause the applicant to fill up and sign in his presence a statement in Form III.
(4)The Headmaster to whom an application under sub-rule(2) has been made shall cause the applicant to fill up and sign in his presence a statement in Form III.