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State of Jharkhand - Section

Section 65 in Jharkhand Building Byelaws 2016

65. Liquefied Petroleum Gas.

- 65.1 Vacant space shall be maintained at all times, with the following distances for storage shed used for the storage of liquefied petroleum gas cylinders between any building, public space, public road or any adjoining property which may be built upon and the said storage shed. The minimum clear distance shall be as per Table 21.Table - 21: Minimum distances required for storage shed of liquefied petroleum gas cylinders
Quantity of Compressed Gas in Cylinders (Kg.) Minimum Clear Distance to be Kept (meters)
0-100 1
101-1000 3
1001-4000 5
4001-8000 7
8001-12000 9
12001-30,000 12
Over 30,000 15
65.2Not withstanding anything contained in the conditions specified above, cylinders containing liquefied petroleum gas exceeding 100 Kilograms but not exceeding 300 Kilograms may be kept in a storage shed forming part of, or attached to building, if it is separated there from by a substantial partition and the only means of access to it is from outside. Such a storage shed shall not be situated under any staircase or near other entrances to or exits from the rest of the building or other buildings. A shed used for storage of liquefied petroleum gas cylinders shall be surrounded by a suitable fence to prevent unauthorized persons from having access to the shed.