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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in Staff Nurse Class III, Competitive Examination Rules, 2013

(2)The Examination authority shall cause to prepare list of name of candidates to be kept in a waiting list in Part-II as far as feasible for about ten percent of the number of candidates recommended by the examination authority under sub-rule (1) for recommendation on demand by the Commissioner.