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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5)(v) in The Bangalore Metro Railway (General) Rules, 2011

(v)instructions to train operators as to which siding they shall drive in or depart from may be given by train radio on a dedicated depot channel distinct from that used by operations Control Center;