Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(4)(iii) in The Jharkhand State Agricultural University Act, 2000

(iii)The Director of Extension Education shall be responsible for direction and co-ordination of agricultural extension education programme as laid down in Section 27.