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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(4) in The Jharkhand State Agricultural University Act, 2000

(4)Director. - (i) The Director of Research shall be responsible for the direction and coordination of research programme as laid down in Section 26 and efficient working of the Research stations.
(ii)The Director of Resident Instruction shall be responsible for inter-faculty and inter-departmental co-ordination of under-graduate and post-graduate resident instruction.
(iii)The Director of Extension Education shall be responsible for direction and co-ordination of agricultural extension education programme as laid down in Section 27.
(iv)The duties and responsibilities of other Directors shall be as prescribed by the Statutes.