Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Assam - Subsection Section 4(2)(vi) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965 (vi)The list of candidates shall ordinarily remain valid for one year from the date of selection.