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[Cites 0, Cited by 0] [Section 37A(3)] [Section 37A] [Entire Act]

UT Chandigarh - Subsection

Section 37A(3)(ii) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(ii)In any other case after he has attained the age of 55 years.