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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)Residential
(i)The FAR for different widths of access road shall be :--
Road Width (metre) Maximum FAR
Up to 4.4 100
4.5 to 7.9 175
8.0 or more 200
(ii)The coverage for different plot sizes shall be :-
Plot size (sq.m) Maximum Coverage (%)
Upto 300 50
301 to 500 50
Above 500 45
Note: In case of plots having access road of 6m or more but with plot sizes smaller than 300sq.m, the FAR could be enhanced up to 200.