Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(2) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015 (2)The appointing authority shall calculate the vacancies for direct recruitment as well as promotional posts by 1st April of every calendar year.
