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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1)(ii) in Rajasthan Forest Subordinate Service Rules, 2015

(ii)candidates scoring marks equal to the last candidate short listed for physical fitness and physical efficiency, tests/trade test, wherever applicable, in that particular category, shall be called for physical fitness and physical efficiency tests/trade test, wherever applicable.