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[Cites 0, Cited by 0] [Section 23(7)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(7)(a) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(a)obtain minimum of 70 per cent marks in section 'A' i.e. objective type questions; and