Section 45(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
(2)The annual capacity charge component shall comprise the following elements:(a)Interest and finance charges on Long Term Loan(b)Depreciation(c)Operation & Maintenance Expenses(d)Return on Equity(e)Interest on Working CapitalLess(a)Other Income
