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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(b) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(b)The salary and allowances payable to, and the terms and conditions of service of, the caregiver will be such as prescribed by State Government and as per point 20(d).