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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(1)(a) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(a)undertaking extension programmes in a phased manner covering the entire State of Andhra Pradesh in such manner as maybe determined by the Government inconsultation with the Board;