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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(1)After the commencement of these rules, every person desiring sinking a well (other than a well fitted with a hand operated manual pump or other manual devices or a sub-surface well up to 20 metre depth) in any area which is not notified under section 111 of the Act shall ordinarily inform the Executive Engineer concerned about the same with details of the well and its location.