Section 61 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
61. Information of wells in non-notified areas
(1)After the commencement of these rules, every person desiring sinking a well (other than a well fitted with a hand operated manual pump or other manual devices or a sub-surface well up to 20 metre depth) in any area which is not notified under section 111 of the Act shall ordinarily inform the Executive Engineer concerned about the same with details of the well and its location.(2)The Executive Engineer shall make a record of such information in his office.
