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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(3)(d) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(d)be responsible to organise, advise, guide and conduct matters relating to the policies and programmes related with teaching/ research/extension, curricular, courses, course outlines, examinations, registration and admission etc., in the Faculty and act as the Chief Adviser to the Vice-Chancellor and other concerned officers in this connection;