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State of Rajasthan - Section

Section 79J in Rajasthan Transparency in Public Procurement Rules, 2013

79J. Competent Authority for approval of Projects under SCM and Procedure to be followed thereof.

(1)After examination of the detailed and comprehensive proposal, the Administrative Department shall submit detailed and comprehensive proposal along with its recommendation to SLEC for consideration. The Administrative Department shall also indicate the budgetary provisions for the project proposal.
(2)On receipt of recommendation of the Administrative Department, the SLEC shall examine, consider and grant approvals on merits.