Section 21 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
21. Educational qualifications -
(1)Certain officers of the University namely,-(i)Vice-Chancellor;(ii)Registrar;(iii)Deans of Faculties;(iv)Director of Research;(v)Director of Extension;(vi)Dean of Student Affairs; and(vii)Controller of Examinations must possess Post Graduate Degree and Doctoral Degree in any branch of Fisheries Sciences and these Degrees must be awarded by the State Agricultural/Veterinary/Fisheries University or the Institutes under Indian Council of Agricultural Research.(2)The in-service/retired teachers of the University shall be exempted from the provisions of sub-section (1).(3)Fishery Faculty Teachers retired from SVVU before the establishment of APFU shall also be exempted from provisions of sub-section (1).
