Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Nagaland - Subsection

Section 37(2)(ix) in The Global Open University (Nagaland) Act, 2006

(ix)make recommendations to the Executive Council in regard to the appointment of examiners and if necessary their removal, and the determination of their fees, emoluments and travelling and other expenses;