Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act] State of Jharkhand - Subsection Section 154(1)(b) in Bihar Education Code, 1961 (b)The authorised establishment of a five-class U. P. School will be five teachers of whom four should be trained. The authorised establishment for a three-class L. P. School will be three teachers of whom at least two should be trained.