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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(a) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(a)[ [(i) Accommodation in the Government Hospital as classified below, shall be provided free of charge, subject to availability:- [Substituted vide Notification No. F. 12(12) F.D. (Gr. 2)/82 dated 23-9-1989 [1-9-1988].]