Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(h) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018 (h)There will not be any change in the pay structure due to the above classification or re-organisation or re-designation of posts, if any.
