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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(1)Management of secondary school with more than twenty classes shall appoint Assistant Head to assist the Head in his organizational administrative and supervisory duties.[Provided that, where in accordance with the rules in force before the commencement of the Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 the Management has appointed a Supervisor instead of an Assistant Head, then -
(i)on the commencement of the Maharashtra Employees of Private Schools (Conditions of Service) (Amendment) Rules, 1984 the Supervisor so appointed shall be appointed as Assistant Head if he is the senior-most teacher eligible for being appointed as Assistant Head; or
(ii)if the Supervisor so appointed is not the senior-most teacher and his term of appointment as such Supervisor is to expire after the commencement of the Maharashtra Employees of Private Schools (Conditions of Service) (Amendment) Rules, 1984, the Management shall appoint the senior-most teacher eligible for being appointed as an Assistant Head under these rules, as the Assistant Head immediately after expiry of the term of appointment of such Supervisor.]