Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jharkhand - Subsection Section 18(c) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017 (c)No child should be held back in the play school after completion of 6 years of age on the pretext of transfer certificate or any other such certificate.
