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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(a)All the category A seats shall be filled by the respective institutions by admitting candidates as allotted by the Convener of LPCET/LPCET-AC, as the case may be, depending upon the option exercised by institutions as prescribed in the Andhra Pradesh Conduct of Language Pandit Common Entrance Test for Admission into Pandit Training Course Rules, 2006.