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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Jharkhand - Subsection

Section 64(64) in Jharkhand Building Byelaws 2016

64.2No permission for construction of a building to be used as a cinema hail, theatre or auditoria for cultural show shall be granted unless the construction of such buildings conforms to the provisions of the Jharkhand cinemas (Regulation) Act, 1954 or any other law in the subject for the time being in force in the State.