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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)By Governors [***] [Omitted by S.R.O. 17-E, dated 5th July, 1967] - The distinguishing flag of the State.