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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

(e)6% seats are reserved for natural born candidates (not-adopted) a belonging to ST as notified in the Presidential Order for the State of Rajasthan and who fulfils conditions as laid down in Rule 2. 25% of the above reserved seats shall be reserved for girls candidates belonging to Scheduled Tribes.