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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5) in The Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh

(5)Principal, Sainik School, Chittorgarh (Secretary).The Committee will assemble at Sainik School, Chittorgarh at a date to be notified by the Principal.
(g)After scrutinising the award of scholarships the claim will be submitted to the Education Department for release of scholarship money.