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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Himachal Pradesh - Subsection

Section 75(1) in Himachal Pradesh Municipal Election Rules, 2015

(1)The Presiding Officer shall then put into the separate packets-
(a)the counterfoils of used ballot papers;
(b)the marked copy of the electoral roll;
(c)the un-used ballot papers;
(d)the cancelled ballot papers;
(e)the cover containing the Tendered Ballot Papers and the list in form-41;
(f)the list of challenged votes in form-42;
(g)paper seal account in form-34; and
(h)any other papers directed by the Returning Officer to be kept in a sealed packet.