Section 75 in Himachal Pradesh Municipal Election Rules, 2015
75. Sealing of other packets.
(1)The Presiding Officer shall then put into the separate packets-(a)the counterfoils of used ballot papers;(b)the marked copy of the electoral roll;(c)the un-used ballot papers;(d)the cancelled ballot papers;(e)the cover containing the Tendered Ballot Papers and the list in form-41;(f)the list of challenged votes in form-42;(g)paper seal account in form-34; and(h)any other papers directed by the Returning Officer to be kept in a sealed packet.(2)Each such packet prepared under sub-rule (1) shall be sealed with the seal of the Presiding Officer and those agents present who may desire to affix their seal thereon.
