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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(d) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(d)A candidate, who passed the supplementary examination, shall simply be declared to have passed the examination and shall not be entitled to any division, position distinction or other award.