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State of Maharashtra - Section

Section 27 in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

27. Reactive Energy Charge.

- 27.1 In respect of Open Access Customer having a load of 5 MW or above, the methodology for payment for the reactive energy charges by Open Access consumers shall be in accordance with provisions stipulated in the State Grid Code and MYT Regulations, 2011 as amended from time to time.
27.2In respect of Open Access consumers of load less than 5 MW, reactive energy charges shall be calculated on Power Factor basis as specified by the Commission.
27.3In respect of Renewable Energy Generators the reactive energy charges shall be applicable in accordance with charges as approved in the respective Tariff Orders.