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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in Orissa Pani Panchayat Rules, 2003

(2)The General Body may also be called for at any time by the President or by the Executive Committee members through a majority resolution or by members of the organisation through a requisition sighed by not less than ⅓rd of the members with voting rights.