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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2)(g) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(g)to determine cases of difference of opinion between examiners of Ph.D. thesis and like other cases, not expressly covered by University norms.