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[Cites 0, Cited by 0] [Section 16(16)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(16)(b) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(b)The overhaul exercise shall be a year-long assessment study conducted on monthly basis for the first year subsequent to the notification of these Regulations.