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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in Orissa Pani Panchayat Rules, 2003

(2)Notice for the General Body meeting shall be sent at least 7 days in advance of the date of the meeting along with the agenda. Notice may be sent by hand/post/publication/beat of drum and display on the notice board of the organisation.