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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(2)(c) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(c)To ensure the Community participation for the children's enrolment, retention and improvement of educational achievement level for the universalization of Elementary Education in accordance to the National Policy of Education;