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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(4)(ii) in The Jharkhand State Agricultural University Act, 2000

(ii)The Director of Resident Instruction shall be responsible for inter-faculty and inter-departmental co-ordination of under-graduate and post-graduate resident instruction.