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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3)(iv) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iv)One or two teachers according to the strength of the Department by rotation, according to seniority from each Department of the Faculty; provided that the teacher has at least five years of teaching experience of degree classes in a subject of the Faculty.