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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(a) in West Bengal Electrical Licensing Rules, 2017

(a)in respect of description mentioned in Parts i(a), i(b) and (ii) of Annexure I, self-certification regarding working experience for a period of two years;