Bombay High Court
Harsh H. Jain vs The Board Of Mumbai Port Authority on 11 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-44
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3143 OF 2022
Arsheesh Jamshed Wadia And Anr ....PETITIONER
V/S
The Board Of Mumbai Port Authority And 2 Ors
....RESPONDENT
WITH WRIT PETITION LODGING NO. 4477 OF 2023 Voltas Limited ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 13775 OF 2023 Depe Global Shipping Agencies Pvt Ltd ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1016 OF 2022 V.jamnadas And Co ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION NO. 6 OF 2023 Page 1/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: Mukesh Gokal And Anr ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 668 OF 2023 Soli Shapurji Ragi ....PETITIONER V/S The Board Of The Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 22062 OF 2022 D. Abraham And Sons Pvt Ltd ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 7714 OF 2022 Kamalbir Singh And Anr ....PETITIONER V/S The Board Of Mumbai Port Authority And 3 ....RESPONDENT Ors WITH WRIT PETITION NO. 531 OF 2023 Shamji Manji Patel And 6 Ors. ....PETITIONER V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors.
Page 2/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 :::WITH WRIT PETITION LODGING NO. 9796 OF 2022 Anandji Haridas And Co. Pvt. Ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 143 OF 2023 Balmer Lawrie And Co.ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors.
WITH WRIT PETITION LODGING NO. 39415 OF 2022 Mahindra And Mahindra Limited ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 13252 OF 2022 Baltic Trading Company Pvt Ltd ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 15993 OF 2023 Larsen And Toubro Limited ....PETITIONER Page 3/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: V/S Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 135 OF 2023 The Darukhana Iron Steel And Scrap Merchants....PETITIONER Association V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1846 OF 2023 Cotton Association Of India ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 1850 OF 2023 Lubricants And Allied Products Manufacturing ....PETITIONER Co.pvt Ltd V/S The Board Of The Mumbai Fort Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 18687 OF 2022 The Treasurer Of Charitable Endowments For ....PETITIONER India V/S The Board Of The Mumbai Port Authority And 2 Page 4/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: Ors.
WITH WRIT PETITION NO. 214 OF 2023 Uni Tex Products Private Limited ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 39869 OF 2022 Kamani Tubes Limited ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 42 OF 2023 Tarachand Bhojraj Vazirani And Anr ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 582 OF 2023 Sunil Hasmukhlal Parikh ....PETITIONER V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors.
WITH WRIT PETITION LODGING NO. 8869 OF 2022 ....RESPONDENT Page 5/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: Mahim Reti Bunder Tenants Association And ....PETITIONER Anr V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 3363 OF 2022 Harsh H. Jain ....PETITIONER V/S The Board Of Mumbai Port Authority, ....RESPONDENT WITH WRIT PETITION NO. 3256 OF 2022 Bhupinder Singh Anand ....PETITIONER V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 3359 OF 2022 Khandelwal Brothers Ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 3558 OF 2022 Noble Fisheries Pvt. Ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And 2 Page 6/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: Others WITH WRIT PETITION NO. 3530 OF 2022 Indian Vegetable Products Private Ltd., Now ....PETITIONER Known As Ivp Limted V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 3625 OF 2022 The Hyder-e-ally Manufacturing And Pressing ....PETITIONER Factory Pvt. Ltd.
V/S The Board Of The Mumbai Port Authority And....RESPONDENT 2 Ors WITH WRIT PETITION NO. 1228 OF 2023 Grand Hotel (bombay) Private Limited. ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 1737 OF 2023 Vakil And Sons Private Limited ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH ....RESPONDENT Page 7/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: WRIT PETITION LODGING NO. 1878 OF 2023 Bombay Sewree Chemicals Manufacturing ....PETITIONER Co.pvt.ltd.
V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 5398 OF 2022 Aditya B. Somaiya And 3 Ors. ....PETITIONER V/S The Board Of Mumbai Port Authority And 2 ....RESPONDENT Ors.
WITH WRIT PETITION NO. 521 OF 2023 The Ocean View Co-operative Housing Society....PETITIONER Limited V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 10515 OF 2023 Rallis India Ltd. ....PETITIONER V/S The Boardof Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 11801 OF 2023 Rallis India Ltd. ....PETITIONER Page 8/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 11813 OF 2023 Rallis India Ltd ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 12358 OF 2023 H.h. Shrimant Maharaja Jyotiraditya M Scindia ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1697 OF 2023 The Grain Rice Oilseeds Merchants Association....PETITIONER V/S The Board Of The Mumbai Port Authority ....RESPONDENT WITH INTERIM APPLICATION NO. 1271 OF 2023 In WRIT PETITION 3143 OF 2022 The Indian Hotels Company Limited ....PETITIONER V/S Arsheesh Jamshed Wadia And Ors ....RESPONDENT Page 9/10 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:20:05 ::: CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 11th July, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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